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Supreme Court - Daily Orders

Prabir Purkayastha vs State (Nct Of Delhi) on 19 October, 2023

Bench: B.R. Gavai, Prashant Kumar Mishra

     ITEM NOS.52 & 53                       COURT NO.4                SECTION II-C

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 42896/2023

     (Arising out of impugned final judgment and order dated 13-10-2023
     in CRLMC No. 7278/2023 passed by the High Court of Delhi at New
     Delhi)

     PRABIR PURKAYASTHA                                              Petitioner(s)

                                                VERSUS

     STATE (NCT OF DELHI)                                            Respondent(s)

     (IA No.217163/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No.217164/2023-EXEMPTION FROM CUSTODY CERTIFICATE
     and IA No.217167/2023-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES and IA No.217857/2023-PERMISSION TO FILE
     ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)

     WITH
     SLP(Crl) No….@ Diary No(s). 43226/2023 (II-C)
     (IA No. 219896/2023 - EXEMPTION FROM CUSTODY CERTIFICATE
      IA No. 219894/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT, IA No. 219893/2023 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 19-10-2023 These petitions were called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE B.R. GAVAI
                         HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA

     For Petitioner(s)            Mr. Kapil Sibal, Sr. Adv.
                                  Mr. Siddharth Aggarwal, Sr. Adv.
                                  Mr. Arshdeep Singh Khurana, Adv.
                                  Mr. Nitin Saluja, AOR
                                  Mr. Harsha Srivastava, Adv.
                                  Mr. Sidak Singh Anand, Adv.
                                  Mr. Manan Khanna, Adv.
                                  Mr. Nikhil Pawar, Adv.
                                  Ms. Rupali Samuel, Adv.
                                  Ms. Soujanya Shankar, Adv.
                                  Mr. Chaitanya, Adv.
                                  Mr. Saahil Mongia, Adv.
                                  Ms. Ishita Gupta, Adv.
Signature Not Verified


                                  Mr. Devdatt Kamat, Sr. Adv.
Digitally signed by
Narendra Prasad
Date: 2023.10.19
16:57:56 IST
Reason:                           Mr. Kumar Dushyant Singh, AOR
                                  Mr. Rohit Sharma, Adv.


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                    Mr. Rajesh Inamdar, Adv.
                    Mr. Nikhil Purohit, Adv.
                    Mr. Jatin Lalwani, Adv.
                    Mr. Revanta Solanki, Adv.
                    Mr. Harsh Pandey, Adv.

For Respondent(s)

          UPON hearing the counsel the Court made the following
                             O R D E R

1. Issue notice, returnable on 30.10.2023.

2. In addition to the usual mode, liberty is granted to the petitioner(s) to serve notice through the Standing Counsel for the respondent/State.

  (NARENDRA PRASAD)                               (ANJU KAPOOR)
ASTT. REGISTRAR-cum-PS                          COURT MASTER (NSH)




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