Supreme Court - Daily Orders
Prabir Purkayastha vs State (Nct Of Delhi) on 19 October, 2023
Bench: B.R. Gavai, Prashant Kumar Mishra
ITEM NOS.52 & 53 COURT NO.4 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 42896/2023
(Arising out of impugned final judgment and order dated 13-10-2023
in CRLMC No. 7278/2023 passed by the High Court of Delhi at New
Delhi)
PRABIR PURKAYASTHA Petitioner(s)
VERSUS
STATE (NCT OF DELHI) Respondent(s)
(IA No.217163/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.217164/2023-EXEMPTION FROM CUSTODY CERTIFICATE
and IA No.217167/2023-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES and IA No.217857/2023-PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
WITH
SLP(Crl) No….@ Diary No(s). 43226/2023 (II-C)
(IA No. 219896/2023 - EXEMPTION FROM CUSTODY CERTIFICATE
IA No. 219894/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 219893/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 19-10-2023 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
For Petitioner(s) Mr. Kapil Sibal, Sr. Adv.
Mr. Siddharth Aggarwal, Sr. Adv.
Mr. Arshdeep Singh Khurana, Adv.
Mr. Nitin Saluja, AOR
Mr. Harsha Srivastava, Adv.
Mr. Sidak Singh Anand, Adv.
Mr. Manan Khanna, Adv.
Mr. Nikhil Pawar, Adv.
Ms. Rupali Samuel, Adv.
Ms. Soujanya Shankar, Adv.
Mr. Chaitanya, Adv.
Mr. Saahil Mongia, Adv.
Ms. Ishita Gupta, Adv.
Signature Not Verified
Mr. Devdatt Kamat, Sr. Adv.
Digitally signed by
Narendra Prasad
Date: 2023.10.19
16:57:56 IST
Reason: Mr. Kumar Dushyant Singh, AOR
Mr. Rohit Sharma, Adv.
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Mr. Rajesh Inamdar, Adv.
Mr. Nikhil Purohit, Adv.
Mr. Jatin Lalwani, Adv.
Mr. Revanta Solanki, Adv.
Mr. Harsh Pandey, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1. Issue notice, returnable on 30.10.2023.
2. In addition to the usual mode, liberty is granted to the petitioner(s) to serve notice through the Standing Counsel for the respondent/State.
(NARENDRA PRASAD) (ANJU KAPOOR)
ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)
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