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[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(4)(b) in Tamil Nadu Sugarcane (Regulation of Purchase Price) Act, 2018

(b)The payment of cost of transportation by the occupier of factory over and above the Fair and Remunerative Price shall be reviewed after completion of every four years from the date of commencement of this Act.