Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(2)(a) in Andhra Pradesh Municipalities (Check-Measurement of Works) Rules, 1972

(a)All the ordinary road maintenance works and the work of metalling roads and any other metalling work, the cost of which does not exceed Rs.2,500 shall be check-measured by the Commissioner.