Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 120] [Entire Act] State of Tamilnadu - Subsection Section 120(a) in Tamil Nadu State Housing Board Act, 1961 (a)by summons in writing require production of any document, the perusal or examination of which he believes necessary for the elucidation of the accounts;
