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State of Uttar Pradesh - Section

Section 98 in Rules under the United Provinces Excise Act, 1910

98. Inspection of Assistant Excise Commissioners' Office.

- The Assistant Excise Commissioner will inspect his office at least once in six months. During such inspection action taken for implementing various orders issued from time to time should be particularly scrutinized. The Assistant Excise Commissioner should also see that pay bills, contingent and non-contingent bills are prepared correctly and punctually; that travelling allowance bills are passed expeditiously, that annual increments due to all categories of Excise Staff are drawn without delay and that the prescribed statements and returns are submitted punctually. He should examine that the service rolls are up-to-date and that there has been no delay in the preparation of pension papers.