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[Cites 0, Cited by 0] [Section 31(4)] [Section 31] [Entire Act]

State of Haryana - Subsection

Section 31(4)(d) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(d)the fees to be charged for courses of study in University, affiliated colleges and institutions and for admission to the examinations, degrees, diplomas and certificate courses of University;