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Union of India - Section

Section 7 in University Grants Commission (Categorization of Universities (only) for Grant of Graded Autonomy) Regulations, 2018

7. Procedure for Categorization of Universities.

- 7.1 The Commission shall fix dates (at least two times in a year, preferably 1st of June and 1st of December) by which an institution shall submit a request in prescribed format for categorization under these Regulations. The dates so fixed shall be notified at least six months in advance.
7.2All such applications shall be scrutinized by the Commission and orders on Categorization shall be passed within thirty days from the last date specified for the receipt of such applications. During this period, the Commission shall also place such application on its website.