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[Cites 0, Cited by 0] [Section 227(2)] [Section 227] [Entire Act]

State of Punjab - Subsection

Section 227(2)(y) in The Punjab Panchayati Raj Act, 1994

(y)allowances and sitting fees to be paid to the Chairman, Vice- Chairman and members of the Zila Parishad under section 171 ;