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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(1) in The U.P. Right of Children to Free and Compulsory Education Rules, 2011

(1)The certificate of completion of elementary education shall be issued at the school level within one month of the completion of elementary education in the form prescribed by Director of Education (Basic):Provided that the private institution shall clearly mention the allotted recognition registration number on the certificate issued by them.