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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Madhya Pradesh - Subsection

Section 30(2) in The M.P. Bhoj (Open) University Adhiniyam, 1991

(2)A copy of the accounts together with the audit report shall be submitted to the Kuladhipati alongwith the observation if any, of the Board of Management.