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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Tamilnadu - Subsection

Section 54(1)(ii) in Periyar University Act, 1997

(ii)is a registered graduate of any University in the territory of India, shall be entitled to have his name entered in the register of graduates maintained under this Act for a period of five years on payment of such fee and subject to such conditions as may be prescribed by the statutes.