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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Maharashtra - Subsection

Section 34(2)(iii) in The Maharashtra Irrigation Act, 1976

(iii)the approximate area which is likely to be needed for the construction of the field-channel and appurtenant works, the land which it is necessary to occupy for the construction of the field-channel and the area mentioned in clause (i);