Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

The State Of Jammu And Kashmir vs Zulfikar Ahmad Wani on 5 March, 2019

     ITEM NO.8                               REGISTRAR COURT. 1                  SECTION XVI-A

                                     S U P R E M E C O U R T O F I N D I A
                                             RECORD OF PROCEEDINGS
                                     BEFORE THE REGISTRAR ANIL LAXMAN PANSARE

     Petition(s) for Special Leave to Appeal (C)                        No(s).    6151/2019

     THE STATE OF JAMMU AND KASHMIR & ANR.                                         Petitioner(s)

                                                           VERSUS

     ZULFIKAR AHMAD WANI                                   Respondent(s)
     (FOR ADMISSION and I.R. and IA No.25202/2019-CONDONATION OF DELAY
     IN FILING)
     Date : 05-03-2019 This petition was called on for hearing today.

     For Petitioner(s)                       Mr.   Ujjwal Singh, Adv.
                                             Mr.   Gautam Prabhakar, Adv.
                                             Mr.   Mohajid Karim Khan, Adv.
                                             Mr.   M. Shoeb Alam, AOR
     For Respondent(s)

                               UPON hearing the counsel the Court made the following
                                                  O R D E R

As per office report dated 27.02.2019, matter was listed before the Hon'ble Court on 15.02.2019, when the Court was pleased to pass the following Order:-

“Delay condoned.

Issue notice.

In the meantime, there shall be stay of operation of the impugned order until further orders.” Office report would then show that petitioner has not filed spare copy and, therefore, notice could not be issued to the sole respondent. In the circumstances, Ld. Counsel for the petitioner is granted one week's time to file spare copies, failing which action may be taken in terms of Order V, Rule 1(29) of Supreme Court Rules, 2013.

Order to be conveyed to the petitioner.

List again on 12.03.2019.

ANIL LAXMAN PANSARE Registrar