Himachal Pradesh High Court
Yadupati Thakur vs State Of H.P. & Others. on 23 February, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Yadupati Thakur versus State of H.P. & others.
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CWP No. 3478 of 2021 23.02.2022 Present: Mr. Shrawan Dogra, Senior Advocate with Mr. Kush Sharma and Mr. Tejasi Dogra, Advocates, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for respondents No. 1 to 3.
Mr. K.D. Shreedhar, Senior Advocate with Mr. Saurabh Ahluwalia, Advocate, for respondent No. 4. List on 08.03.2022.
( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge February 23, 2022 (hemlata) ::: Downloaded on - 24/02/2022 20:11:22 :::CIS .
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