Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Himachal Pradesh High Court

Yadupati Thakur vs State Of H.P. & Others. on 23 February, 2022

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Yadupati Thakur versus State of H.P. & others.

.

CWP No. 3478 of 2021 23.02.2022 Present: Mr. Shrawan Dogra, Senior Advocate with Mr. Kush Sharma and Mr. Tejasi Dogra, Advocates, for the petitioner.

Mr. Ajay Vaidya, Senior Additional Advocate General, for respondents No. 1 to 3.

Mr. K.D. Shreedhar, Senior Advocate with Mr. Saurabh Ahluwalia, Advocate, for respondent No. 4. List on 08.03.2022.

( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge February 23, 2022 (hemlata) ::: Downloaded on - 24/02/2022 20:11:22 :::CIS .

::: Downloaded on - 24/02/2022 20:11:22 :::CIS