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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Chattisgarh - Subsection

Section 74(1) in Chhattisgarh Minor Mineral Rules, 2015

(1)Any officer of Directorate, Geology and Mining, Chhattisgarh furnishing information leading to or otherwise contributing to the prosecution of offence in respect of illegal mining and transport, or of offences otherwise committed against the Act and the rules, may be granted awards.