Supreme Court - Daily Orders
Satbir Singh vs The State Of Haryana And Ors. on 4 May, 2017
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.23 COURT NO.9 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).13171/2017
(Arising out of impugned final judgment and order dated 20/05/2016
in RSA No.1105/2014 passed by the High Court of Punjab & Haryana at
Chandigarh)
SATBIR SINGH AND ORS Petitioner(s)
VERSUS
STATE OF HARYANA AND ORS Respondent(s)
(with office report)
Date : 04/05/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s)
Mr.K.S.Rana, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice. Tag with SLP (C) No.32030 of 2016 and other connected matters.
(Ashok Raj Singh) (Indu Pokhriyal)
Court Master Court Master
Signature Not Verified
Digitally signed by
ASHOK RAJ SINGH
Date: 2017.05.05
15:50:09 IST
Reason: