Bombay High Court
Tata Aig General Insurance Company ... vs Ashish S/O Gopal Yadao And Others on 5 August, 2019
Author: M. G. Giratkar
Bench: M. G. Giratkar
fa 672.2018.odt
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
FIRST APPEAL (FA) NO. 672 OF 2018
[TATA AIG General Insurance Company Ltd. Vs. Ashish S/o Gopal Yadav and ors.]
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Office Notes, Office Memoranda of Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order__________________________________________________________
Shri H. N. Verma, Advocate for the appellant
CORAM : M. G. GIRATKAR, J.
DATE : 05/08/2019 Heard learned Counsel Shri Verma for the appellant.
Admit.
Issue notice for final hearing to the respondents returnable on 03.09.2019.
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