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Bombay High Court

Tata Aig General Insurance Company ... vs Ashish S/O Gopal Yadao And Others on 5 August, 2019

Author: M. G. Giratkar

Bench: M. G. Giratkar

                                                                                                                fa 672.2018.odt
                                                                1

                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             NAGPUR BENCH : NAGPUR

                                FIRST APPEAL (FA) NO. 672 OF 2018
          [TATA AIG General Insurance Company Ltd. Vs. Ashish S/o Gopal Yadav and ors.]
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Office Notes, Office Memoranda of                                                                Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order__________________________________________________________
                                           Shri H. N. Verma, Advocate for the appellant


                                          CORAM : M. G. GIRATKAR, J.

DATE : 05/08/2019 Heard learned Counsel Shri Verma for the appellant.

Admit.

Issue notice for final hearing to the respondents returnable on 03.09.2019.

JUDGE SMGate ::: Uploaded on - 06/08/2019 ::: Downloaded on - 07/08/2019 01:22:59 :::