Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Uttar Pradesh - Subsection Section 14(4) in The U.P. Entertainments and Betting Tax Act, 1979 (4)The proprietor of such place of entertainment shall give every reasonable assistance to every officer referred to in sub-sections (1) and (2).
