Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(3)(iii) in The Food Corporations Rules, 1965

(iii)Medical facilities which shall not be inferior to those to which he would have been entitled but for his transfer on deputation to the Corporation.