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[Cites 0, Cited by 0] [Section 124(2)] [Section 124] [Entire Act]

Union of India - Subsection

Section 124(2)(c) in The Drugs and Cosmetics Rules, 1945

(c)For drugs for which standards are not included in the edition of the official pharmacopoeia, for the time being in force, of any country or in its edition immediately preceding, but included in the official compendia of drugs standards, namely:-