Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 3 in Punjab Mini Bus Service Scheme, 2010 3. The following shall be the State Transport Undertakings, namely:-(i)The Punjab Roadways ; and(ii)The Papsu Road Transport Corporation.
