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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Meghalaya - Subsection

Section 14(b) in The Meghalaya Co-operative Societies Rules

(b)functions of the "Honorary Organiser of Co-operative Societies" will be to-
(i)take active interest in the working of existing co-operatives :
(ii)prepare grounds by educating the people of the locality in the principles of co-operations and creating a co-operative atmosphere amongst them ;
(iii)inspect co-operative societies within his jurisdiction submitting his report in the form prescribed by the Registrar for the purpose ; and
(iv)perform any other functions as may be consigned to him by the Registrar from time to time.