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[Cites 0, Cited by 0] [Section 2(11)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(11)(g) in Tamil Nadu Value Added Tax Act, 2006

(g)tubes, pipes and fittings thereof used in the State for the purpose of manufacture, processing, packing or storing of goods in the course of business excluding civil structures and such goods as may be notified by the Government;