Section 12(2)(c) in The Punjab Agricultural Produce Markets Act, 1961

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State of Punjab - Subsection

Section 12(2)(c) in The Punjab Agricultural Produce Markets Act, 1961

(c)if the Committee is to consist of sixteen members, there shall be nominated,-

(i)nine members from amongst such producers, who are members of Gram Panchayats or Panchayat Samitis situated in the notified market area :