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State of Tamilnadu - Section

Section 32 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

32.

The plan of a school building and of any of additions to such building shall give full information regarding the superficial and cubical space of each room. It shall also show the exact positions of doors, windows, stairs, etc. and shall be certified correct by the person who prepared it. The plan of an existing building submitted for purposes of recognition shall also be accompanied by a certificate from the person who prepared it to the effect that the building is in a state of good repair.