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[Cites 0, Cited by 0] [Section 57(8)] [Section 57] [Entire Act]

State of Andhra Pradesh - Subsection

Section 57(8)(f) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

(f)if it is not returned in the cover sent along with it to the elector by the Returning Officer.