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Bombay Presidency - Section

Section 35 in The Bombay University Act, 1974

35. Certain qualifications for students memberships.

- No person shall be eligible to be, or continue to be, a student member of any authority or body or committee of the University, unless he is enrolled as a student or after he attains the age of twenty-five years. A student member of any authority or body or committee shall cease to be such member if he fails to appear or pass at the next University Examination for which he was enrolled when he became member.