Madhya Pradesh High Court
Jitendra @ Jittu Chourasia vs The State Of Madhya Pradesh on 27 March, 2018
THE HIGH COURT OF MADHYA PRADESH CRA-2664-2013 (JITENDRA @ JITTU CHOURASIA Vs THE STATE OF MADHYA PRADESH) 28 Jabalpur, Dated : 27-03-2018 List after one week along with other connected cases.
(J.K. MAHESHWARI) sh JUDGE Digitally signed by e PRADYUMNA BARVE ad Date: 2018.03.27 15:45:07 +05'30' PB Pr a hy ad M of rt ou C h ig H