Manipur High Court
State Of Manipur; & Ors vs Peijonna Kamei on 22 April, 2024
Digitally
LAIREN signed by
MAYUM LAIRENMAYU
M INDRAJEET Item No. 36 - 38
INDRAJ SINGH IN THE HIGH COURT OF MANIPUR
Date:
EET 2024.04.26 AT IMPHAL
SINGH 00:02:49
+05'30'
W.A. No. 2 of 2024
State of Manipur; & Ors.
Appellants
Vs.
Peijonna Kamei
Respondent
With
MC (W.A.) No. 27 of 2024
With
MC (W.A.) No. 3 of 2024
BEFORE
HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI
ORDER
22.04.2024.
Siddharth Mridul, C.J.:
At joint request of learned counsel appearing on behalf of the parties, in view of the circumstance that the re-poll for the inner Manipur seat to the Lok Sabha Election 2024 is scheduled for today, the hearing of these matters is adjourned.
List on 07.05.2024.
JUDGE CHIEF JUSTICE
Indrajeet