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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(1)(iv) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

(iv)particulars of the manner of acquisition and of the documents, if any, imder which such acquisition was made;