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Madhya Pradesh High Court

Chiragbhai vs The State Of Madhya Pradesh on 9 July, 2022

Author: Anil Verma

Bench: Anil Verma

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 16531 of 2021 (CHIRAGBHAI Vs THE STATE OF MADHYA PRADESH) Dated : 09-07-2022 Parties through counsel.

Learned PL is directed to produce the case dairy before this Court on the next date of hearing.

List the matter after one week. I.R if any to continue till the next date of hearing.

(ANIL VERMA) JUDGE amol Signature Not Verified SAN Digitally signed by AMOL N MAHANAG Date: 2022.07.09 17:47:24 IST