Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Maharashtra - Subsection Section 12(C) in The Maharashtra Borstal Schools Rules, 1965 (C)Afternoon -(i)Work and School;(ii)Outdoor games or Gymnastics upto 5.30 p.m.;(iii)Toilet.
