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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(b) in Gujarat Irrigation and Drainage Act, 2013

(b)authorise or empower the water users' association to appoint the office bearer of the Association to exercise such powers and perform such duties of the canal-officer,as the State Government may deem fit and also specify the area of jurisdiction.