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[Cites 0, Cited by 0] [Section 415(40)] [Section 415] [Entire Act]

State of Maharashtra - Subsection

Section 415(40)(i) in The City of Nagpur Corporation Act, 1948

(i)the space to lie left about any building to secure the free circulation of air and to facilitate scavenging and to prevent fire and the minimum width of streets in front of buildings;