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[Cites 0, Cited by 0] [Section 97(1)] [Section 97] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 97(1)(b) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(b)is incompetent to perform, or makes wilful and persistent default in the performance of the duties imposed on it by or under this Regulation or any other law for the time being in force; or