Section 59(2)(ii) in Andhra Pradesh Co-Operative Societies Rules, 1964

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State of Andhra Pradesh - Subsection

Section 59(2)(ii) in Andhra Pradesh Co-Operative Societies Rules, 1964

(ii)Admission book showing the name and address of each member, the date of admission, the shares taken by him and the amount paid by him towards such shares and the amount of share capital, if any, refunded to him, together with the date of each such payment and refund.

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State of Andhra Pradesh - Subsection

Section 59(2)(ii) in Andhra Pradesh Co-Operative Societies Rules, 1964