Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(ii) in The Orissa Intensive Cultivation Scheme Loans Rules, 1951

(ii)The enquiry shall not be carried further than what is necessary with due regard to the security of the loan. If land is offered as security, care shall be taken to ascertain what encumbrances there are on it.