Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 12 in The Industrial Development Bank (Transfer of Undertaking and Repeal) Act, 2003 12. Amendment to certain enactments.— The enactments specified in the Schedule to this Act shall be amended in the manner provided therein.
