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[Cites 0, Cited by 0] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(j) in The Delhi Electricity Regulatory Commission (Management And Development Of Human Resources) Regulations, 2001

(j)"Appointing Authority" in reference to the appointments made to the Commission means -
(i)The Chairperson Delhi Electricity Regulatory Commission in respect of all group A posts and
(ii)Secretary of the Commission in respect of all Group [B, C and D] [Substituted by Notification No. F.1/Estt/DERC/2001-02 dated 16th April, 2001] posts;