Delhi High Court - Orders
Vedanta Limited vs Assistant Commissioner Oflncome Tax, ... on 26 November, 2024
Author: Yashwant Varma
Bench: Yashwant Varma, Dharmesh Sharma
$~69
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6528/2023 & CM APPL. 25625/2023 (Interim Relief)
VEDANTA LIMITED .....Petitioner
Through: Mr. C.S. Aggarwal, Sr. Adv.
with Mr. Ravi Pratap Mall and
Mr. Uma Shankar, Advs.
versus
ASSISTANT COMMISSIONER OFLNCOME TAX, CIRCLE
25(1) .....Respondent
Through: Mr. Abhishek Maratha, Sr. SC
with Mr. Parth Samwal, Mr.
Apoorv Agarwal, Ms. Nupur
Sharma, Mr. Gaurav Singh, Mr.
Bhanukaran Singh Jodha, Ms.
Muskaan Goel and Mr.
Himanshu Gaur, Advs. for
Revenue.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 26.11.2024 Since this matter has been received on transfer and would have to be heard, let it be called again on 15.01.2025.
Interim orders granted earlier to continue till the next date of listing.
YASHWANT VARMA, J.
DHARMESH SHARMA, J.
NOVEMBER 26, 2024/DR This is a digitally signed order.
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