Madhya Pradesh High Court
L.S. Herdeniya vs The State Of Madhya Pradesh on 25 February, 2021
Author: Chief Justice
Bench: Chief Justice
1 WP-3339-2021
The High Court Of Madhya Pradesh
WP-3339-2021
(L.S. HERDENIYA AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)
2
Jabalpur, Dated : 25-02-2021
Shri Himanshu Mishra, Advocate for the petitioner.
Shri Swapnil Ganguly, Dy. Advocate General for the
respondents/State.
List this matter alongwith W.P. No.1018/2021 on the date fixed in that case.
In the meantime, the respondents may filed their counter.
(MOHAMMAD RAFIQ) (VIJAY KUMAR SHUKLA)
CHIEF JUSTICE JUDGE
Anchal
Digitally signed by
ANCHAL KHARE
Date: 2021.02.26
14:51:59 +05'30'