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Madhya Pradesh High Court

L.S. Herdeniya vs The State Of Madhya Pradesh on 25 February, 2021

Author: Chief Justice

Bench: Chief Justice

                                         1                                WP-3339-2021
                The High Court Of Madhya Pradesh
                           WP-3339-2021
             (L.S. HERDENIYA AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)

  2
  Jabalpur, Dated : 25-02-2021
             Shri Himanshu Mishra, Advocate for the petitioner.
             Shri     Swapnil   Ganguly,     Dy.     Advocate     General     for    the
 respondents/State.

List this matter alongwith W.P. No.1018/2021 on the date fixed in that case.

In the meantime, the respondents may filed their counter.


           (MOHAMMAD RAFIQ)                               (VIJAY KUMAR SHUKLA)
            CHIEF JUSTICE                                            JUDGE


 Anchal
Digitally signed by
ANCHAL KHARE
Date: 2021.02.26
14:51:59 +05'30'