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State of Uttar Pradesh - Section

Section 40 in Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015

40. Power of State Government to issue directions.

- The State Government may issue such directions from time to time to the Institute on policy matters not inconsistent with the provisions of this Act, as it may deem necessary' or expedient for carrying out the purposes of this Act. Such directions shall be complied with by the Institute.