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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Bihar - Subsection

Section 17(1) in The Chanakya National Law University Act, 2006

(1)Finance Committee shall be constituted by the Executive Council consisting of the following:-
(a)The Vice-Chancellor;
(b)The Registrar;
(c)Commissioner-cum-Secretary, Human Resource Development Department, Bihar; and
(d)Two other members nominated by the Executive Council from amongst its members, of whom one shall be a Professor.