Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(3) in Punjab National Bank Officer Employees’ (Discipline & Appeal) Regulations, 1977

(3)The record of the proceedings in such cases shall include–
(i)a copy of the statement of imputation of lapses furnished to the officer employee;
(ii)the defense statement, if any, of the officer employee; and
(iii)the orders of the Disciplinary Authority together with the reasons thereof.