Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9A] [Entire Act] State of Kerala - Subsection Section 9A(1) in Kerala Marine Fishing Regulation Act, 1980 (1)The owner of every boat building yard shall register the boat building yard under the provisions of this Act and the rules made thereunder.
