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Madhya Pradesh High Court

Bharat Dave vs The State Of Madhya Pradesh on 13 September, 2022

Author: Satyendra Kumar Singh

Bench: Satyendra Kumar Singh

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 56861 of 2021 (BHARAT DAVE AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) MCRC/56862/2021, MCRC/56865/2021, MCRC/56866/2021, MCRC/56871/2021 Dated : 13-09-2022 Parties through their counsel.

List the matter after ensuing Diwali Vacation.

(SATYENDRA KUMAR SINGH) JUDGE Vibha Signature Not Verified Signed by: VIBHA PACHORI Signing time: 9/14/2022 10:27:27 AM