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State of Kerala - Section

Section 40 in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013

40. Reservation of appointments– The rules for the reservation of appointments to post under the Government applicable to the Scheduled Castes the Scheduled Tribes and Other

Backward Classes shall apply in the case of appointments to posts under the Governmentapplicable to the Scheduled Castes, the Scheduled Tribes and Other Backward Classes shallapply in the case of appointments of the teachers and the non- teaching staff of the University.CHAPTER-VIIFUNDS AND ACCOUNTS