Delhi High Court - Orders
Abhinav Dewan Proprietor Of Planet ... vs Union Of India And Anr on 8 April, 2024
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2774/2022 & CM APPLs. 7962/2022, 40960/2022
ABHINAV DEWAN PROPRIETOR OF PLANET ELECTRO LABS
..... Petitioner
Through: Appearance not given.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Arnav Kumar, CGSC with Mr.
Gurdas Khurana, Advocate for UoI.
Mr. Vikas Chopra and Mr. Neeraj
Kumar, Advocates for R-2.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 08.04.2024
1. It is stated by the learned Counsel for the Petitioner that a compilation of judgments has been filed. However, the same is under objection. He is directed to take appropriate steps to cure the defects and ensure that the compilation of judgments is placed on record before the next date of hearing.
2. The Respondent/NABL is permitted to file an additional affidavit along with material to show that the Respondent/NABL is not an authority amenable to writ jurisdiction and further the fact that the Petitioner has not been granted accreditation of NABL does not amount to civil death. He states that it is always open for the Petitioner to get accreditation by some other agency by which it can participate in tenders.
3. Learned Counsel for the Respondent/NABL very fairly submits that it This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/04/2024 at 03:25:13 is open for the Petitioner to move a fresh application for grant of accreditation which will be considered by the Respondent/NABL in accordance with the procedure of NABL notwithstanding the fact that the Petitioner has been debarred.
4. List on 19.07.2024.
SUBRAMONIUM PRASAD, J APRIL 8, 2024 S. Zakir This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/04/2024 at 03:25:13