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[Entire Act]
State of Haryana - Section
Section 24th in The Haryana Ceiling on Land Holdings Rules, 1973
24th. January, 1971
| Remarks about | |||||||
| Other Remarks | |||||||
| Details of area involved | |||||||
| A----------- | AA----------- | B----------- | C----------- | Total in terms of C Category Land | Balance area in terms of C Category as on date of declaration(Area in Col. 7 minus the total of areas in Col. 9 and Col. (11) | Transfers/Disposition | |
| Category Land | Category Land | Category Land | Category Land | ||||
| 10(e)(i) | 10(e(ii) | 10(e)(iii) | 10(e)(iv) | 11 | 12 | 13 | 14 |