Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 10 in Airports Authority of India (Management of Airports) Regulations, 2003 10. "Manoeuvring Area" means that part of the aerodrome to be used for the take off, landing and taxiing of aircraft, excluding aprons;
